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Laxman vs Haribans Singh And Others
2011 Latest Caselaw 2105 ALL

Citation : 2011 Latest Caselaw 2105 ALL
Judgement Date : 27 May, 2011

Allahabad High Court
Laxman vs Haribans Singh And Others on 27 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 64823 of 2009
 

 
Petitioner :- Laxman
 
Respondent :- Haribans Singh And Others
 
Petitioner Counsel :- V.M. Tripathi,C.K. Jha
 
Respondent Counsel :- D.S. Yadav
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 27.5.2011

OP

 

 

 
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