Rajesh Kumar Agarwal vs Manish Sharma & Others
2011 Latest Caselaw 2101 ALL

Citation : 2011 Latest Caselaw 2101 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

Rajesh Kumar Agarwal vs Manish Sharma & Others on 27 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION DEFECTIVE No. - 89 of 2009
 

 
Petitioner :- Rajesh Kumar Agarwal
 
Respondent :- Manish Sharma & Others
 
Petitioner Counsel :- Smt. Rama Goel Bansal
 
Respondent Counsel :- Dinesh Tiwari,M.K. Gupta
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 27.5.2011

Download the LatestLaws.com Mobile App