Citation : 2011 Latest Caselaw 2099 ALL
Judgement Date : 27 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 31723 of 2011 Petitioner :- Vijay Bahadur Respondent :- Ganga Prasad Petitioner Counsel :- Salman Ahmad Hon'ble Rajes Kumar,J.
As prayed, put up on 13.7.2011 as fresh. It is made clear that the Court has not entertained the petition.
Order Date :- 27.5.2011
OP
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