Umesh Chandra Mishra & Others vs State Of U.P. & Others
2011 Latest Caselaw 2097 ALL

Citation : 2011 Latest Caselaw 2097 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

Umesh Chandra Mishra & Others vs State Of U.P. & Others on 27 May, 2011

Bench: R.K. Agrawal, Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

Reserved
 

 
Case :- SPECIAL APPEAL No. - 376 of 2011
 

 
Petitioner :- Umesh Chandra Mishra & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.,K.S.Kushwaha,K.S.Shukla,R.N.Singh,Tej Bhan Singh,V.K.Singh
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Bharati Sapru,J.

Dismissed.

For order see order of date passed in Special Appeal No.371 of 2011.

Order Date :- 27.5.2011

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