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Arun Kumar vs Naresh Kumar And Others
2011 Latest Caselaw 2081 ALL

Citation : 2011 Latest Caselaw 2081 ALL
Judgement Date : 26 May, 2011

Allahabad High Court
Arun Kumar vs Naresh Kumar And Others on 26 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 19514 of 2011
 

 
Petitioner :- Arun Kumar
 
Respondent :- Naresh Kumar And Others
 
Petitioner Counsel :- Siddhartha Varma
 
Respondent Counsel :- J.S. Shukla
 

 
Hon'ble Rajes Kumar,J.

Heard Sri S.K. Varma, Senior Advocate, assisted by Sri Siddharth, Advocate, for the petitioner and Sri Rahul Sahai along with Sri J.S. Shukla, Advocates, appear on behalf of the respondents.

Judgment is reserved.

Order Date :- 26.5.2011

OP

 

 

 
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