National Insurance Co. Ltd. vs Roshan Lal (Since Deceased) And ...
2011 Latest Caselaw 2079 ALL

Citation : 2011 Latest Caselaw 2079 ALL
Judgement Date : 26 May, 2011

Allahabad High Court

National Insurance Co. Ltd. vs Roshan Lal (Since Deceased) And ... on 26 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3033 of 2010
 

 
Petitioner :- National Insurance Co. Ltd.
 
Respondent :- Roshan Lal (Since Deceased) And Others
 
Petitioner Counsel :- Viqar Ahmed Ansari
 
Respondent Counsel :- S.D. Ojha
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Till further orders of this Court, the operation of the impugned award dated 09.07.2010 shall remain stayed provided the appellant deposits the entire money. The money may also be distributed as mentiioned in the award.

Order Date :- 26.5.2011

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