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Constable 838 C.P. Raj Veer Singh vs State Of U.P. & Others
2011 Latest Caselaw 2075 ALL

Citation : 2011 Latest Caselaw 2075 ALL
Judgement Date : 26 May, 2011

Allahabad High Court
Constable 838 C.P. Raj Veer Singh vs State Of U.P. & Others on 26 May, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 31422 of 2011
 

 
Petitioner :- Constable 838 C.P. Raj Veer Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Satya Prakash Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on Monday, as fresh case, before another Bench, after taking nomination from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 26.5.2011

SRY

 

 

 
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