Harminder Singh vs Harvinder Kaur
2011 Latest Caselaw 2073 ALL

Citation : 2011 Latest Caselaw 2073 ALL
Judgement Date : 26 May, 2011

Allahabad High Court

Harminder Singh vs Harvinder Kaur on 26 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 130 of 2007
 

 
Petitioner :- Harminder Singh
 
Respondent :- Harvinder Kaur
 
Petitioner Counsel :- Raj Kumar Ojha,A.K.Ojha,P.K.Ojha
 
Respondent Counsel :- Siddhartha Shukla
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the respondent is granted three weeks' time to file counter affiavit to the delay condonation application.

Order Date :- 26.5.2011

Download the LatestLaws.com Mobile App