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The New India Assurance Co. Ltd., ... vs Mohd. Naki And Others
2011 Latest Caselaw 2071 ALL

Citation : 2011 Latest Caselaw 2071 ALL
Judgement Date : 26 May, 2011

Allahabad High Court
The New India Assurance Co. Ltd., ... vs Mohd. Naki And Others on 26 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1515 of 2000
 

 
Petitioner :- The New India Assurance Co. Ltd., Bulandshahr
 
Respondent :- Mohd. Naki And Others
 
Petitioner Counsel :- Rakesh Bahadur
 
Respondent Counsel :- Y.S.Bohra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 26.5.2011

NS

 

 

 
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