U.P.S.R.T.C. vs Smt. Shanti Devi
2011 Latest Caselaw 2067 ALL

Citation : 2011 Latest Caselaw 2067 ALL
Judgement Date : 26 May, 2011

Allahabad High Court

U.P.S.R.T.C. vs Smt. Shanti Devi on 26 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1173 of 1993
 

 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Smt. Shanti Devi
 
Petitioner Counsel :- S.K. Sharma,Sameer Sharma
 
Respondent Counsel :- N.C. Rajvanshi,A.K. Chauhan
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for the appellant has filed an application to grant eight weeks time to file the paper book.

Application is allowed. The Eight weeks time is allowed to file the paper book.

Order Date :- 26.5.2011

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