Hari Raj Singh vs State Of U.P. And Others
2011 Latest Caselaw 2066 ALL

Citation : 2011 Latest Caselaw 2066 ALL
Judgement Date : 26 May, 2011

Allahabad High Court

Hari Raj Singh vs State Of U.P. And Others on 26 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 31253 of 2011
 

 
Petitioner :- Hari Raj Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J.P.S. Chauhan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Respondent nos. 1 and 2 are represented by the learned Standing Counsel. Issue notice to respondent nos. 4, 5 and 6. All the respondents may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 25.7.2011.

Order Date :- 26.5.2011

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