Devi Prasad Kashyap vs Smt. Omwati & Others
2011 Latest Caselaw 2064 ALL

Citation : 2011 Latest Caselaw 2064 ALL
Judgement Date : 26 May, 2011

Allahabad High Court

Devi Prasad Kashyap vs Smt. Omwati & Others on 26 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2831 of 2004
 

 
Petitioner :- Devi Prasad Kashyap
 
Respondent :- Smt. Omwati & Others
 
Petitioner Counsel :- R.K. Vaish
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for the appellant has filed an application to grant time to file the paper book.

Application is allowed. A month's time is allowed to file the paper book.

Order Date :- 26.5.2011

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