Citation : 2011 Latest Caselaw 2060 ALL
Judgement Date : 26 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 31413 of 2011 Petitioner :- Jai Narain Ram Respondent :- State Of U.P. & Another Petitioner Counsel :- Satya Prakash Pandey Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Put up this matter on Monday, as fresh case, before another Bench, after taking nomination from Hon'ble the Chief Justice/Senior Judge.
Order Date :- 26.5.2011
SRY
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