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Yunus vs Smt. Chandra Wati And Others
2011 Latest Caselaw 2059 ALL

Citation : 2011 Latest Caselaw 2059 ALL
Judgement Date : 26 May, 2011

Allahabad High Court
Yunus vs Smt. Chandra Wati And Others on 26 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1823 of 2011
 

 
Petitioner :- Yunus
 
Respondent :- Smt. Chandra Wati And Others
 
Petitioner Counsel :- Rajeev Sisodia,Shashank Kumar
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Until further orders of this Court, the operation of the impugned award dated 26.4.2011 passed by MACT/Additional District Judge, Court No.4, Moradabad in M.A.C.P. No.345 of 2009 shall remain stayed provided the appellant deposits 1/3 of the amount awarded by the impugned award within two months from today and deposits security (other than cash or bank guarantee) for the remaining amount under the award. The amount deposited here may be remitted to the court below for adjustment.

The claimants (award holder) will be entitled to lift the amount without any security.

Order Date :- 26.5.2011

NS

 

 

 
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