Ghaziabad Development Authority vs Rajiv Sharma
2011 Latest Caselaw 2052 ALL

Citation : 2011 Latest Caselaw 2052 ALL
Judgement Date : 26 May, 2011

Allahabad High Court

Ghaziabad Development Authority vs Rajiv Sharma on 26 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 106 of 1997
 

 
Petitioner :- Ghaziabad Development Authority
 
Respondent :- Rajiv Sharma
 
Petitioner Counsel :- A.K. Misra
 
Respondent Counsel :- N.S. Chaudhary
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for the respondent is no more. Office may issue notice to the respondent to engage another counsel.

Order Date :- 26.5.2011

Download the LatestLaws.com Mobile App