Amit Kumar Sharma vs State Of U.P. And Others
2011 Latest Caselaw 2049 ALL

Citation : 2011 Latest Caselaw 2049 ALL
Judgement Date : 26 May, 2011

Allahabad High Court

Amit Kumar Sharma vs State Of U.P. And Others on 26 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 31379 of 2011
 

 
Petitioner :- Amit Kumar Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K.K. Tripathi
 
Respondent Counsel :- C.S. C.
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on Tuesday. By that time requisite instructions may be obtained.

Order Date :- 26.5.2011

SRY

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