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General Manager, U.P. State Sugar ... vs M/S Lal & Kumar Humayunpur Nartoli ...
2011 Latest Caselaw 2048 ALL

Citation : 2011 Latest Caselaw 2048 ALL
Judgement Date : 26 May, 2011

Allahabad High Court
General Manager, U.P. State Sugar ... vs M/S Lal & Kumar Humayunpur Nartoli ... on 26 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 853 of 2001
 

 
Petitioner :- General Manager, U.P. State Sugar Corpn., & Others
 
Respondent :- M/S Lal & Kumar Humayunpur Nartoli & Others
 
Petitioner Counsel :- Rajendra Kumar Srivastava,Dr. Y.K. Srivastava
 
Respondent Counsel :- H.N. Singh,S R Verma
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on  the adjournment slip of counsel for the appellants.

Order Date :- 26.5.2011

NS

 

 

 
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