Alld. Dev.Authority vs Mohammad Isha And Others
2011 Latest Caselaw 2028 ALL

Citation : 2011 Latest Caselaw 2028 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Alld. Dev.Authority vs Mohammad Isha And Others on 25 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 605 of 2002
 

 
Petitioner :- Alld. Dev.Authority
 
Respondent :- Mohammad Isha And Others
 
Petitioner Counsel :- B.B.Paul
 
Respondent Counsel :- R. Shyam
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for the appellant has filed an application to grant one month's time to file the paper book.

The application is allowed. The counsel for the appellant is granted one month's time to file the paper book.

Order Date :- 25.5.2011

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