Rajendra Kumar & Another vs State Of U.P. & Others
2011 Latest Caselaw 2025 ALL

Citation : 2011 Latest Caselaw 2025 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Rajendra Kumar & Another vs State Of U.P. & Others on 25 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 1692 of 2007
 

 
Petitioner :- Rajendra Kumar & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- L.K. Dwivedi,Ashok Khare
 
Respondent Counsel :- C.S.C.,P.K. Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the ilness slip of counsel for the appellants.

Order Date :- 25.5.2011

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