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Zila Sahkari Bank Saadipur & ... vs Smt. Vidya Devi & Others
2011 Latest Caselaw 2022 ALL

Citation : 2011 Latest Caselaw 2022 ALL
Judgement Date : 25 May, 2011

Allahabad High Court
Zila Sahkari Bank Saadipur & ... vs Smt. Vidya Devi & Others on 25 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2619 of 2003
 

 
Petitioner :- Zila Sahkari Bank Saadipur & Another
 
Respondent :- Smt. Vidya Devi & Others
 
Petitioner Counsel :- Manoj Kumar
 
Respondent Counsel :- Arvind Kumar,R.P. Umrao,Smt. Anita Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The case is listed under Chapter XIII Rule 3. The respondents have not filed the paper book. They will not be permitted to refer to any evidence or document without leave of the Court.

Order Date :- 25.5.2011

NS

 

 

 
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