Purshottam vs State Of U.P.
2011 Latest Caselaw 2021 ALL

Citation : 2011 Latest Caselaw 2021 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Purshottam vs State Of U.P. on 25 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13510 of 2011
 

 
Petitioner :- Purshottam
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ashwini Kumar Awasthi,Manish Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Harish Chandra Dwivedi on behalf of complainant is taken on record.

On the request of learned AGA and learned counsel for the complainant, put up this case on 27.5.2011 as fresh.

Order Date :- 25.5.2011

Gss

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