Kamta Prasad Gautam vs I.C.I.C.I.Lombard Motor ...
2011 Latest Caselaw 2020 ALL

Citation : 2011 Latest Caselaw 2020 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Kamta Prasad Gautam vs I.C.I.C.I.Lombard Motor ... on 25 May, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 193 of 2009
 

 
Petitioner :- Kamta Prasad Gautam
 
Respondent :- I.C.I.C.I.Lombard Motor Insurance Through Its Legal Manager
 
Petitioner Counsel :- Ram Kewal Tripathi
 
Respondent Counsel :- Pankaj Pathak,Anand Mohan,Dinesh Kumar
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

C.M.Application No. 28094 of 2010: Application for extension of time.

Let an amount of Rs. 40,000/- be released in favour of claimant-respondents, and the remaining amount shall be kept in an interest bearing account for a period two years, which shall be subject to further order of this Court.

Application stands disposed of.

Order Date :- 25.5.2011

Rizvi

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