Manglu Singh And Others vs Session Judge Meerut And Others
2011 Latest Caselaw 2019 ALL

Citation : 2011 Latest Caselaw 2019 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Manglu Singh And Others vs Session Judge Meerut And Others on 25 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 28064 of 2011
 

 
Petitioner :- Manglu Singh And Others
 
Respondent :- Session Judge Meerut And Others
 
Petitioner Counsel :- Akhilesh Chandra Shukla
 
Respondent Counsel :- Siddharth
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 160534 OF 2011.

In paragraph-1 of the order dated 16.5.2011, the word "that the decree is not executable as the number of property is different" is deleted.

The application is disposed of.

Order Date :- 25.5.2011

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