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Smt. Nisha Gupta vs Sanjay Gupta
2011 Latest Caselaw 2015 ALL

Citation : 2011 Latest Caselaw 2015 ALL
Judgement Date : 25 May, 2011

Allahabad High Court
Smt. Nisha Gupta vs Sanjay Gupta on 25 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 482 of 2010
 

 
Petitioner :- Smt. Nisha Gupta
 
Respondent :- Sanjay Gupta
 
Petitioner Counsel :- Mohd. Naushad Siddiqui
 
Respondent Counsel :- P.K. Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

In case the amount has been deposited by the respondent before the Court below in pursuance of the impugned decree then the appellant would be entitlede to lift the same.

Order Date :- 25.5.2011

NS

 

 

 
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