Prashant Kumar Agnihotri vs State Of U.P. And Others
2011 Latest Caselaw 2013 ALL

Citation : 2011 Latest Caselaw 2013 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Prashant Kumar Agnihotri vs State Of U.P. And Others on 25 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 30608 of 2011
 

 
Petitioner :- Prashant Kumar Agnihotri
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Alok Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1 to 5. Issue notice to respondent No.6.

Each one of the respondents is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter.

Order Date :- 25.5.2011

SRY

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