Shubham Singh vs State Of U.P.
2011 Latest Caselaw 2008 ALL

Citation : 2011 Latest Caselaw 2008 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Shubham Singh vs State Of U.P. on 25 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13548 of 2011
 

 
Petitioner :- Shubham Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vivek Srivastava,Anwar Hussain
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Brajesh Kumar Singh on behalf of complainant is taken on record.

List along with Cr. Misc. Bail Application No. 13378 of 2011, Anurag Varma Vs. State of U.P.

Order Date :- 25.5.2011

Gss

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