Shahid Masroor @ Pappu vs State Of U.P.
2011 Latest Caselaw 2003 ALL

Citation : 2011 Latest Caselaw 2003 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Shahid Masroor @ Pappu vs State Of U.P. on 25 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13544 of 2011
 

 
Petitioner :- Shahid Masroor @ Pappu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.K. Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted two weeks time to file counter affidavit.

List thereafter

Order Date :- 25.5.2011

Gss

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