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Gyaneshwari Devi vs Bansh Narayan
2011 Latest Caselaw 1998 ALL

Citation : 2011 Latest Caselaw 1998 ALL
Judgement Date : 25 May, 2011

Allahabad High Court
Gyaneshwari Devi vs Bansh Narayan on 25 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 605 of 2004
 

 
Petitioner :- Gyaneshwari Devi
 
Respondent :- Bansh Narayan
 
Petitioner Counsel :- Manish
 
Respondent Counsel :- S.Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the ilness slip of counsel for the appellant.

Order Date :- 25.5.2011

NS

 

 

 
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