Sri Ram Sukh And Others vs State Of U.P. And Others
2011 Latest Caselaw 1992 ALL

Citation : 2011 Latest Caselaw 1992 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Sri Ram Sukh And Others vs State Of U.P. And Others on 25 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 30695 of 2011
 

 
Petitioner :- Sri Ram Sukh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajeev Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter.

Order Date :- 25.5.2011

SRY

Download the LatestLaws.com Mobile App