Raju vs State Of U.P.
2011 Latest Caselaw 1990 ALL

Citation : 2011 Latest Caselaw 1990 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Raju vs State Of U.P. on 25 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13504 of 2011
 

 
Petitioner :- Raju
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ravindra Sharma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Supplementary affidavit filed today is taken on record.

Learned AGA prays for and is granted ten days' time to file counter affidavit.

List thereafter.

Order Date :- 25.5.2011

Gss

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