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The New India Assurance Co.Ltd. vs Saurabh Agarwal & Another
2011 Latest Caselaw 1968 ALL

Citation : 2011 Latest Caselaw 1968 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
The New India Assurance Co.Ltd. vs Saurabh Agarwal & Another on 24 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 519 of 1997
 

 
Petitioner :- The New India Assurance Co.Ltd.
 
Respondent :- Saurabh Agarwal & Another
 
Petitioner Counsel :- Amresh Sinha
 
Respondent Counsel :- Madhav Jain,Anil Kumar Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the parties.

Order Date :- 24.5.2011

NS

 

 

 
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