Smt. Sapna Gutpa vs Ram Shanker Gupta & Others
2011 Latest Caselaw 1967 ALL

Citation : 2011 Latest Caselaw 1967 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Smt. Sapna Gutpa vs Ram Shanker Gupta & Others on 24 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 146 of 2011
 

 
Petitioner :- Smt. Sapna Gutpa
 
Respondent :- Ram Shanker Gupta & Others
 
Petitioner Counsel :- Dinesh Kumar Yadav
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011

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