Ashok vs State Of U.P.
2011 Latest Caselaw 1966 ALL

Citation : 2011 Latest Caselaw 1966 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Ashok vs State Of U.P. on 24 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13479 of 2011
 

 
Petitioner :- Ashok
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Nasiruzzaman
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Put up this case as fresh on 26.5.2011 along with Cr. Misc. Bail Application No. 6439 of 2011, Pawan Kumar Vs. State of U.P.

Order Date :- 24.5.2011

Gss

Download the LatestLaws.com Mobile App