Sri Ram Swaroop And Others vs Baburam Pal And Others
2011 Latest Caselaw 1964 ALL

Citation : 2011 Latest Caselaw 1964 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Sri Ram Swaroop And Others vs Baburam Pal And Others on 24 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 23532 of 2011
 

 
Petitioner :- Sri Ram Swaroop And Others
 
Respondent :- Baburam Pal And Others
 
Petitioner Counsel :- Naveen Bajpai
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011

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