Sunil Kumar vs Sunita Devi And Others
2011 Latest Caselaw 1963 ALL

Citation : 2011 Latest Caselaw 1963 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Sunil Kumar vs Sunita Devi And Others on 24 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 757 of 2011
 

 
Petitioner :- Sunil Kumar
 
Respondent :- Sunita Devi And Others
 
Petitioner Counsel :- Yogendra Kumar Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of counsel for the appellant, put up this case as a fresh case on 27th May, 2011. In the meantime, certificate of deposit may be filed.

Order Date :- 24.5.2011

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