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Smt. Manju Devi vs Sanjay Kumar
2011 Latest Caselaw 1958 ALL

Citation : 2011 Latest Caselaw 1958 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
Smt. Manju Devi vs Sanjay Kumar on 24 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 100 of 2011
 

 
Petitioner :- Smt. Manju Devi
 
Respondent :- Sanjay Kumar
 
Petitioner Counsel :- Sanjay Kumar Singh,Avinash Jaiswal
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011

OP

 

 

 
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