Smt. Pratima vs Uttam Singh
2011 Latest Caselaw 1956 ALL

Citation : 2011 Latest Caselaw 1956 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Smt. Pratima vs Uttam Singh on 24 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 69 of 2011
 

 
Petitioner :- Smt. Pratima
 
Respondent :- Uttam Singh
 
Petitioner Counsel :- Nipun Singh
 
Respondent Counsel :- Siddharth Pandey
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011

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