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Awadhesh Kumar Singh vs Vinod Kumar Kapoor
2011 Latest Caselaw 1952 ALL

Citation : 2011 Latest Caselaw 1952 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
Awadhesh Kumar Singh vs Vinod Kumar Kapoor on 24 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2406 of 2010
 

 
Petitioner :- Awadhesh Kumar Singh
 
Respondent :- Vinod Kumar Kapoor
 
Petitioner Counsel :- Siddhartha Varma
 
Respondent Counsel :- Harish Chandra,Acharya Rajesh Tripathi,G.C.Maurya
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

passed over on the illness slip of counsel for the respondent.

Order Date :- 24.5.2011

NS

 

 

 
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