Major Dr. Imtiaz Hasan vs State Of U.P. Through The ...
2011 Latest Caselaw 1951 ALL

Citation : 2011 Latest Caselaw 1951 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Major Dr. Imtiaz Hasan vs State Of U.P. Through The ... on 24 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 846 of 1995
 

 
Petitioner :- Major Dr. Imtiaz Hasan
 
Respondent :- State Of U.P. Through The Collector Agra.
 
Petitioner Counsel :- Madhav Jain
 
Respondent Counsel :- S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the appellant.

Order Date :- 24.5.2011

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