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M/S B.M. Shah And Another vs Smt. Kusum Lata And Others
2011 Latest Caselaw 1947 ALL

Citation : 2011 Latest Caselaw 1947 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
M/S B.M. Shah And Another vs Smt. Kusum Lata And Others on 24 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 189 of 2011
 

 
Petitioner :- M/S B.M. Shah And Another
 
Respondent :- Smt. Kusum Lata And Others
 
Petitioner Counsel :- Arvind Srivastava
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011

OP

 

 

 
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