Citation : 2011 Latest Caselaw 1940 ALL
Judgement Date : 24 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 1666 of 2009 Petitioner :- Smt. Subhawati Devi W/O Late Sri. Prakash Narain & Others Respondent :- Satya Narain & Others Petitioner Counsel :- Durga Tiwari Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Order Date :- 24.5.2011
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