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Asha Devi vs Jiya Lal @ Nanhey
2011 Latest Caselaw 1936 ALL

Citation : 2011 Latest Caselaw 1936 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
Asha Devi vs Jiya Lal @ Nanhey on 24 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 33 of 2011
 

 
Petitioner :- Asha Devi
 
Respondent :- Jiya Lal @ Nanhey
 
Petitioner Counsel :- C.P. Srivastava
 
Respondent Counsel :- Birendra Kumar
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011

OP

 

 

 
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