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M/S Surendra Singh vs Executive Engineer & Another
2011 Latest Caselaw 1923 ALL

Citation : 2011 Latest Caselaw 1923 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
M/S Surendra Singh vs Executive Engineer & Another on 24 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 489 of 1995
 

 
Petitioner :- M/S Surendra Singh
 
Respondent :- Executive Engineer & Another
 
Petitioner Counsel :- S.L.Jaiswal,A.L. Jaiswal,G.S.Bhatt,S.M. Dayal
 
Respondent Counsel :- S.M.Dayal,S.C.,Smt.P.Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The  counsel for the respondents has filed an application to grant two weeks' further time to file the paper book.

Application is allowed. A month's time is granted to file the paper book subject to payment of Rs.250/- to High Court Legal Services Committee, Allahabad.

On the next date, counsel for the respondents will file a certificate/affidavit to show that the cost has been deposited.

Order Date :- 24.5.2011

NS

 

 

 
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