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Bhuleshwar Ram vs Union Of India And Others
2011 Latest Caselaw 1921 ALL

Citation : 2011 Latest Caselaw 1921 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
Bhuleshwar Ram vs Union Of India And Others on 24 May, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 30479 of 2011
 

 
Petitioner :- Bhuleshwar Ram
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Alka Malviya
 
Respondent Counsel :- A.S.G.I.,R.S. Chauhan
 

 
Hon'ble V.K. Shukla,J.

Matter pertains to educational service writ, which is cognizable by Court No.18.

Consequently, Put up this petition day after tomorrow as fresh case before Court No. 18, showing the name of Sri Ram Krishna Mishra, Advocate, for the respondents.

Order Date :- 24.5.2011

SRY

 

 

 
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