Upseb vs Shree
2011 Latest Caselaw 1918 ALL

Citation : 2011 Latest Caselaw 1918 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Upseb vs Shree on 24 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 665 of 1993
 

 
Petitioner :- Upseb
 
Respondent :- Shree
 
Petitioner Counsel :- Bp Singh
 
Respondent Counsel :- Sn Shukla,Tn Tewari
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 23.5.2011. The case is listed under Chapter XIII Rule 3. The respondent has not filed paper book. He will not be permitted to refer to any evidence or document without leave of the Court

Order Date :- 24.5.2011

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