Icici Lombard General Insurance ... vs Neeraj Kumar & Others
2011 Latest Caselaw 1902 ALL

Citation : 2011 Latest Caselaw 1902 ALL
Judgement Date : 23 May, 2011

Allahabad High Court

Icici Lombard General Insurance ... vs Neeraj Kumar & Others on 23 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 810 of 2011
 

 
Petitioner :- Icici Lombard General Insurance Co. Ltd.
 
Respondent :- Neeraj Kumar & Others
 
Petitioner Counsel :- Rahul Sahai
 
Respondent Counsel :- S.K. Tripathi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 23.5.2011

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