The Oriental Insurance Co. Ltd. vs Mamta Devi And Otehrs
2011 Latest Caselaw 1901 ALL

Citation : 2011 Latest Caselaw 1901 ALL
Judgement Date : 23 May, 2011

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Mamta Devi And Otehrs on 23 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1170 of 2002
 

 
Petitioner :- The Oriental Insurance Co. Ltd.
 
Respondent :- Mamta Devi And Otehrs
 
Petitioner Counsel :- S.K.Mehrotra
 
Respondent Counsel :- J.P.Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant has filed an affidavit to indicate that cost has been deposited. It is taken on record.

The case is listed under Chapter XIII Rule 3. The respondents have not filed the paper book. They will not be permitted to refer to any evidence or document without leave of the Court

Order Date :- 23.5.2011

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