U.P.S.R.T.C. Thru' Its Regional ... vs Smt. Priti Kaushik & Others
2011 Latest Caselaw 1887 ALL

Citation : 2011 Latest Caselaw 1887 ALL
Judgement Date : 23 May, 2011

Allahabad High Court

U.P.S.R.T.C. Thru' Its Regional ... vs Smt. Priti Kaushik & Others on 23 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 281 of 2003
 

 
Petitioner :- U.P.S.R.T.C. Thru' Its Regional Manager, Moradabad
 
Respondent :- Smt. Priti Kaushik & Others
 
Petitioner Counsel :- Sanjay Kumar Singh
 
Respondent Counsel :- Siddharth
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant has filed an application to grant six weeks' further time to file paper book. According to him, paper book could not be filed as wife of the appellant's counsel was murdered.

Application is allowed. Appellant is granted six weeks' time to file paper book.

Order Date :- 23.5.2011

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