Dileep Kumar vs Smt. Krishna Kumari
2011 Latest Caselaw 1878 ALL

Citation : 2011 Latest Caselaw 1878 ALL
Judgement Date : 23 May, 2011

Allahabad High Court

Dileep Kumar vs Smt. Krishna Kumari on 23 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 591 of 2003
 

 
Petitioner :- Dileep Kumar
 
Respondent :- Smt. Krishna Kumari
 
Petitioner Counsel :- Akhilesh Singh
 
Respondent Counsel :- A.K. Yadav,D.N. Yadav
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Seven copies of paper book have been filed today. Let it be taken on record.

Order Date :- 23.5.2011

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