Ghan Shyam vs State Of U.P.
2011 Latest Caselaw 1876 ALL

Citation : 2011 Latest Caselaw 1876 ALL
Judgement Date : 23 May, 2011

Allahabad High Court

Ghan Shyam vs State Of U.P. on 23 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13283 of 2011
 

 
Petitioner :- Ghan Shyam
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dinesh Raghav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Madan Singh on behalf of complainant is taken on record.

Learned AGA prays for and is granted three weeks time to file counter affidavit.

List thereafter.

Order Date :- 23.5.2011

Gss

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